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Madhya Pradesh High Court Refuses to Quash FIR Against Ekta Kapoor - (12 Nov 2020)

CRIMINAL

Madhya Pradesh High Court has refused to quash the First Information Report registered against Ekta Kapoor, Managing Director of ALT Balaji, in connection to alleged obscenity and dishonour to national emblem in the series titled 'XXX'.

Tags : MADHYA PRADESH HIGH COURT   EKTA KAPOOR  

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