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CCI approves Sun Life India increasing stake in Birla Sun Life- (Competition Commission of India) (25 Jan 2016)

MRTP/ Competition Laws

The Competition Commission of India has permitted Sun Life India to increase its shareholding in the joint venture vehicle, Birla Sun Life. Whereas Sun Life held 26 per cent of the entity, it will increase its shareholding to 49 per cent by purchasing shares from Aditya Birla Nuovo Group.

Tags : CCI   APPROVAL   SUN LIFE   BIRLA  

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