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Bombay HC Grants Interim Injunction to Actor Amyra Dastur - (12 Nov 2020)

CIVIL

Bombay High Court has granted interim injunction to actor Amyra Dastur against Luviena Lodh from publishing, circulating or communicating to the public any defamatory or slanderous comments against the plaintiff, who filed a suit claiming damages for defamation against the defendant for making libelous statements against her on social and electronic media.

Tags : BOMBAY HIGH COURT   AMYRA DASTUR  

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