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Bombay HC Allows Two Jain Temples to Open for Diwali Festival with Fixed Timings - (12 Nov 2020)

CIVIL

Bombay High Court has allowed two jain temples in Mumbai, one in Dadar and the other one in Byculla during five days of Diwali Parva from November 13, 2020 to November 17, 2020 (both days inclusive) with fixed timings for not more than 8 persons at a time for 15 minutes in the temple hall.

Tags : BOMBAY HIGH COURT   JAIN TEMPLES  

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