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Delhi HC Issues Notice in Plea Seeking Injunction on Amazon's 'Interference' - (11 Nov 2020)

CIVIL

Delhi High Court has issued notice on a plea by Kishore Biyani-led Future Retail Ltd (FRL) seeking an ad-interim injunction against Amazon Inc for sending letters to various regulatory authorities writing about an injunction award by an Emergency Arbitrator against Future Retail Ltd's acquisition by Reliance Industries Ltd's entities for about Rs. 24, 713 crores.

Tags : DELHI HIGH COURT   AMAZON'S 'INTERFERENCE'  

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