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SC Affirms Calcutta High Court's Ban on Sale & Bursting of Firecrackers in West Bengal - (11 Nov 2020)

ENVIRONMENT

Supreme Court has affirmed the Calcutta High Court order banning the sale and bursting of firecrackers during Diwali, Chatt Puja, Kali Puja, etc. in the entire state of West Bengal.

Tags : SUPREME COURT   BAN ON FIRECRACKERS  

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