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Madras HC Directs Facebook, Youtube and Google to Block Videos Uploaded by Justice CS Karnan - (11 Nov 2020)

MEDIA AND COMMUNICATION

Madras High Court has directed Facebook, YouTube and Google to block derogatory videos and other contents against various sitting and retired Supreme Court and High Court judges and their families uploaded by former judge of the Court, Justice CS Karnan.

Tags : MADRAS HIGH COURT   JUSTICE CS KARNAN  

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