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AAR, Gujarat: GST Applicable on One-Time Long Term Lease Premium Payable by Jinmangal Corporation - (11 Nov 2020)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Gujarat has ruled that Goods and Service Tax (GST) is applicable on one time long term lease premium payable by Jinmangal Corporation to Ahmedabad Urban Development Authority.

Tags : AUTHORITY OF ADVANCE RULING   JINMANGAL CORPORATION  

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