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Madras HC Orders Anna University to Fill Up Teaching Posts by Regular Appointments - (11 Nov 2020)

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Madras High Court has rapped the Anna University for giving "scant regard" to the UGC and AICTE guidelines and functioning at the strength of temporary teaching staff for nearly ten years and has directed the University to fill up teaching positions by regular appointments.

Tags : MADRAS HIGH COURT   FILLING UP OF TEACHING POSTS  

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