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Karnataka High Court Refuses to Quash FIR & Interfere in Police Investigation in Extortion Case - (11 Nov 2020)

CRIMINAL

Karnataka High Court has refused to interfere in an on-going police investigation and quash First Information Report filed against the Managing Director of Power TV, Rakesh Shetty for alleged extortion.

Tags : KARNATAKA HIGH COURT   EXTORTION CASE   RAKESH SHETTY  

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