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SC Refuses to Entertain SLP Against Delhi HC Stay on Order to Reserve ICU Beds - (10 Nov 2020)

LAW OF MEDICINE

Supreme Court has refused to entertain the special leave petition filed by the Delhi government against Delhi High Court's stay on the government order to reserve 80% ICU beds in private hospitals for COVID19 patients.

Tags : SUPREME COURT   ORDER TO RESERVE ICU BEDS  

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