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Kerala HC Grants Pre-Arrest Bail to 3 Women Accused of Assaulting YouTuber Over Vulgar Comments - (10 Nov 2020)

CRIMINAL

Kerala High Court has granted anticipatory bail to famous dubbing artist Bhagyalakshmi and feminist activists Diya Sana and Sreelakshmi Arackal who are accused of assaulting and abusing a YouTuber over a derogatory video.

Tags : KERALA HIGH COURT   WOMEN ACCUSED OF ASSAULTING YOUTUBER  

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