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Bombay High Court Refuses Interim Bail to Arnab Goswami in 2018 Abetment to Suicide Case - (10 Nov 2020)

CRIMINAL

Bombay High Court has refused to grant interim bail to Republic TV anchor Arnab Goswami, who was arrested and remanded to 14 days judicial custody on November 4, and two co-accused in the 2018 abetment to suicide case.

Tags : BOMBAY HIGH COURT   ARNAB GOSWAMI  

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