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NGT Bans Sale/ Use of Firecrackers in Delhi NCR And Places All Over India with Poor/ Worse AQI - (09 Nov 2020)

ENVIRONMENT

National Green Tribunal has imposed a total ban on sale/ use of all kinds of firecrackers in Delhi NCR from the midnight of November 9-10, 2020 to the midnight of November 30 - December 1, 2020.

Tags : NATIONAL GREEN TRIBUNAL   BAN ON SALE/USE OF FIRECRACKERS IN DELHI  

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