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Gujarat HC Quashes Sedition Case Against Journalist Who Reported on Possible Change in Leadership - (09 Nov 2020)

CRIMINAL

Gujarat High Court has quashed a sedition case registered against a Journalist Dhaval Rajnikant Patel for allegedly publishing a report on a possible change in state leadership due to criticism over the rising number of COVD-19 cases in the State.

Tags : GUJARAT HIGH COURT   JOURNALIST WHO REPORTED ON POSSIBLE CHANGE IN LEADERSHIP  

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