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NGT Nods for RGPL's Rs 1,428 cr Ethane Pipeline Project - (25 Jan 2016)

National Green Tribunal (NGT) has given environment clearance to Reliance Gas Pipeline Ltd (RGPL) for its Rs 1,428 crore project to build a 486-km long pipeline through Gujarat and Maharashtra for transportation of liquid ethane.

Tags : NATIONAL GREEN TRIBUNAL   RELIANCE GAS PIPELINE LTD  

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