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SAARC Central Bank Governors Meet for 40th SAARCFINANCE Governors' Group- (Reserve Bank of India) (04 Nov 2020)

MANU/RPRL/0162/2020

Banking

The 40th Meeting of the SAARCFINANCE Governors' Group was held today in a virtual format. Shri Shaktikanta Das, Governor, RBI, chaired the meeting and inaugurated the SAARCFINANCE Sync, a closed user group secure communication network. In his opening remarks, Governor Shri Das highlighted the close partnership and co-operation among the member countries in jointly fighting the pandemic.

The Group took stock of the macroeconomic situation in the SAARC region; discussed the current SAARCFINANCE initiatives; and the way ahead. The Governors reaffirmed their commitment to continued co-operation and sharing of central bank experiences.

The meeting was attended by the Governors from SAARC central banks - Mr. Fazle Kabir, Bangladesh Bank; Mr. Dasho Penjore, Royal Monetary Authority of Bhutan; Shri Shaktikanta Das (Chairperson), Reserve Bank of India; Mr. Ali Hashim, Maldives Monetary Authority; Mr. Maha Prasad Adhikari, Nepal Rastra Bank; Dr. Reza Baqir, State Bank of Pakistan; and Prof. W. D. Lakshman, Central Bank of Sri Lanka. Governor, Da Afghanistan Bank (DAB) was represented by a senior official of DAB. SAARCFINANCE is a network of central bank governors and finance secretaries of the SAARC region. The Reserve Bank of India is the current chair of SAARCFINANCE.

Tags : SAARC   MEET   GOVERNORS' GROUP  

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