Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Allowing IC-38 exams for individual agents through remote proctor on pilot basis- (Insurance Regulatory and Development Authority) (04 Nov 2020)

MANU/IRDA/0070/2020

Insurance

The Authority has decided to allow IC-38 examination for individual agents to be conducted from remote locations vide remote proctor model proposed by NSEIT. However, this model shall be allowed on pilot basis for an initial time period of thirty days in the four cities-Mumbai, Delhi, Kolkata and Trivandrum.

NSEIT shall communicate to all insurance companies the date from which this model can be made live for the candidates appearing in these four cities. Also, the details of fees, IT requirements, and demo for the examination process, etc. shall be shared by NSEIT with the insurance companies.

Post completion of thirty days of remote proctor model in the above mentioned four cities, the Authority shall evaluate the POC and communicate further instructions to insurance companies.

Tags : EXAMS   INDIVIDUAL AGENTS   REMOTE PROCTOR  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved