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SC Gives Back Possession of Mine to Rajasthan Govt from UltraTech - (25 Jan 2016)

SC has held that Rajasthan Government will take back possession of a mine from Gotan Limestone Khanji Udyog Pvt Ltd (GLKUPL), which was transferred to Ultra Tech, saying that competent authority was misled by concealing the real transaction.

Tags : SC   RAJASTHAN GOVERNMENT   GOTAN LIMESTONE KHANJI UDYOG PVT LTD  

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