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Bombay High Court Quashes BARC's Order Imposing Fine on TV Today Network - (09 Nov 2020)

MEDIA AND COMMUNICATION

Bombay High Court has quashed and set aside an order passed by the Broadcast Audience Research Council (BARC) imposing a fine of Rs five lakh on TV Today Network Limited, which owns news channel India Today, for alleged viewership malpractices.

Tags : BOMBAY HIGH COURT   TV TODAY NETWORK  

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