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Orissa High Court Grants Bail to Adivasi Leader Nachika Linga - (09 Nov 2020)

CRIMINAL

Orissa High Court has granted conditional bail to Chasi Mulia Adivasi Sangha (CMAS) head Nachika Linga in connection with Narayanpatna police station attack case of the year 2009.

Tags : ORISSA HIGH COURT   NACHIKA LINGA  

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