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Allahabad High Court Puts Condition While Granting Bail to Person Accused of Selling Beef - (09 Nov 2020)

CRIMINAL

Allahabad High Court has granted bail to a person accused of selling beef, on a condition that he will deposit Rs. 35,000/- in the account of U.P. Gau Sewa Ayog within a period of four weeks from the date of his release.

Tags : ALLAHABAD HIGH COURT   PERSON ACCUSED OF SELLING BEEF  

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