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Delhi Court Orders Deportation of 8 Foreigners During Pendency of Revision Against Their Discharge - (09 Nov 2020)

CRIMINAL

Delhi Court has ordered for deportation of 8 Kazak nationals related to Tablighi Jamaat while a revision petition against their discharge is pending before it.

Tags : DELHI COURT   DEPORTATION OF TABLIGHI JAMAAT FOREIGNERS  

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