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Bombay HC Issues Notice to Govt on Plea Against Police Officers Who Closed 2018 Abetment Case - (09 Nov 2020)

CRIMINAL

Bombay High Court has issued notice on a petition filed by Adnya Anvay Naik, seeking inquiry against those police officers filed closure report in the 2018 abetment to suicide case against Republic TV Chief, Arnab Goswami.

Tags : BOMBAY HIGH COURT   ARNAB GOSWAMI   2018 ABETMENT CASE  

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