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Supreme Court Directs Airtel, Vodafone to Disclose Details About 'Segmented Offers' to TRAI - (09 Nov 2020)

MEDIA AND COMMUNICATION

Supreme Court has directed Airtel, Vodafone to disclose information/details sought by Telecom Regulatory Authority of India regarding segmented offers.

Tags : SUPREME COURT   'SEGMENTED OFFERS' TO TRAI  

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