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SC Dismisses Appeal Against HC Order Allowing Harper Collins to Publish Book on Asaram Bapu Case - (06 Nov 2020)

CIVIL

Supreme Court has dismissed an appeal filed against a Delhi High Court interim order allowing publication of Harper Collins' book titled 'Gunning For The Godman', which is based on the criminal case against Asaram Bapu.

Tags : SUPREME COURT   HARPER COLLINS   'GUNNING FOR THE GODMAN'  

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