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Karnataka HC Quashes Abetment to Suicide Case Against Former Minister KJ George - (06 Nov 2020)

CRIMINAL

Karnataka High Court has quashed the criminal proceedings initiated against former State Minister KJ Geroge and two IPS officers, in a case of abetting the Deputy Superintend of Police, MK Ganapathy to commit suicide by hanging, on July 7, 2016 in a hotel room.

Tags : KARNATAKA HIGH COURT   KJ GEORGE  

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