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Manipur HC Sets Aside Election of Y Surchandra Singh in 11th Manipur Legislative Assembly - (06 Nov 2020)

ELECTION

Manipur High Court has set aside the election of Y Surchandra Singh as the MLA of Kakching Assembly Constituency in the 11th Manipur Legislative Assembly, for filing false affidavit.

Tags : MANIPUR HIGH COURT   Y SURCHANDRA SINGH  

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