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Bombay HC Issues Notice in Plea Seeking Transfer of TRP Scam Probe to CBI - (06 Nov 2020)

CRIMINAL

Bombay High Court has issued a notice to the Centre on two pleas made by Republic TV’s editor-in-chef Arnab Goswami seeking a transfer of the TRP scam probe from Mumbai Police to Central Bureau of Investigation (CBI), so that the agency can be made a party.

Tags : BOMBAY HIGH COURT   TRP SCAM PROBE  

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