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SAT Dismisses Appeal of Reliance Industries Challenging SEBI Order on Sale of Reliance Petroleum - (06 Nov 2020)

CAPITAL MARKET

Securities Appellate Tribunal (SAT) has dismissed an appeal by Reliance Industries (RIL) challenging a Securities and Exchange Board of India order in connection with its sale of Reliance Petroleum (RPL) shares in November 2007.

Tags : SECURITIES APPELLATE TRIBUNAL   RELIANCE INDUSTRIES  

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