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Calcutta HC Imposes Blanket Ban on Fireworks to Curb Air Pollution Amid Covid Pandemic - (06 Nov 2020)

ENVIRONMENT

Calcutta High Court has clamped a blanket ban on fireworks to curb pollution amid the Covid-19 pandemic in Bengal till the end of November, 2020 “for the greater good”.

Tags : CALCUTTA HIGH COURT   BAN ON FIREWORKS  

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