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MP HC Denies Anticipatory Bail to Man Accused of Posting Vulgar Pictures of Dr. Mohan Bhagwat - (06 Nov 2020)

CRIMINAL

Madhya Pradesh High Court has denied to grant the benefit of Anticipatory Bail to a man accused of posting the vulgar photograph of the Rashtriya Swayamsevak Sangh (RSS) Chief, Dr. Mohan Bhagwat.

Tags : MADHYA PRADESH HIGH COURT   MAN ACCUSED OF POSTING VULGAR PICTURES OF DR. MOHAN BHAGWAT  

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