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SC Issues Notice on Andhra Govt's Plea Against HC Order Staying SIT Probe in Amaravati Land Case - (05 Nov 2020)

CRIMINAL

Supreme Court has issued notice on the appeal by Andhra Pradesh Government challenging stay granted by Andhra Pradesh High Court of the Special Investigation Team probe, into alleged irregularities into projects started by the previous Government, including land acquisition in Amaravati.

Tags : SUPREME COURT   AMARAVATI LAND CASE  

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