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Allahabad HC Calls on IO to Explain How Charge-Sheet u/s 34 and 120-B IPC Were Filed - (05 Nov 2020)

CRIMINAL

Allahabad High Court has called upon the investigating officer and the circle officer attached with Police Station Akhand Nagar, District Sultanpur to explain how the charge-sheet under Sections 34 and 120-B of the Indian Penal Code, 1860 (IPC) was filed.

Tags : ALLAHABAD HIGH COURT   FILING OF CHARGESHEET  

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