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Telangana HC Directs State Not to Insist on Aadhar Details of Agricultural Lands - (05 Nov 2020)

CIVIL

Telangana High Court has directed the State not to insist on uploading of Aadhaar details vis-i-vis the agricultural land details being placed by the people on Dharani Portal.

Tags : TELANGANA HIGH COURT   AADHAR DETAILS OF AGRICULTURAL LANDS  

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