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Madras HC Grants Bail to Man Accused of Impregnating Minor Girl - (05 Nov 2020)

CRIMINAL

Madras High Court has granted bail to a man accused of impregnating a 17-year-old girl after he expressed his willingness to marry the victim girl whenever she attains majority.

Tags : MADRAS HIGH COURT   MAN ACCUSED OF IMPREGNATING MINOR GIRL  

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