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Supreme Court Mulls Setting Up Expert Panel to Study Effect of Mining Near Eco-Sensitive Zones - (05 Nov 2020)

MINES AND MINERALS

Supreme Court has observed that it was thinking of setting up an expert committee to assess the effect of mining in the coal blocks near eco-sensitive regions in the State of Jharkhand.

Tags : SUPREME COURT   EXPERT PANEL TO STUDY EFFECT OF MINING NEAR ECO-SENSITIVE ZONES  

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