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Supreme Court Directs ICAI to Notify on Website Steps Taken to Address Concerns of Candidates - (04 Nov 2020)

EDUCATION

Supreme Court has directed the Institute of Chartered Accountants of India (ICAI) to notify on the website the steps taken by it to address the concerns raised by candidates taking Chartered Accountant exams and the corrective measures taken with respect to such concerns.

Tags : SUPREME COURT   STEPS TAKEN TO ADDRESS CONCERNS OF CANDIDATES  

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