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Delhi HC Directs Delhi Govt to File Reply in Plea Against Discontinuation of Food Security Scheme - (04 Nov 2020)

CIVIL

Delhi High Court has directed the Delhi Government and the Delhi Legal Services Authority (DLSA) to file a reply in 3 weeks in an Application which sought to highlight the discontinuation of food security schemes for those without ration cards.

Tags : DELHI HIGH COURT   DISCONTINUATION OF FOOD SECURITY SCHEME  

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