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NCDRC to Builder: Pay Rs 20k/Month Penalty for Delay in Project - (25 Jan 2016)

National Consumer Disputes Redressal Commission (NCDRC) has ordered Parsvnath Developers to pay a monthly penalty to buyers for delay in handing over flats in Parsvnath Planet, a residential project in Lucknow's Gomtinagar locality.

Tags : NATIONAL CONSUMER D   ISPUTES REDRESSAL COMMISSION   PARSVNATH DEVELOPERS  

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