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Madras HC Issues Notices to Virat Kohli, Saurav Ganguly for Endorsing Fantasy League Apps - (04 Nov 2020)

MEDIA AND COMMUNICATION

Madras High Court has issued notices to Indian Cricket Team Captain Virat Kohli and Board of Control for Cricket in India Chief and former Indian Cricket Team captain Sourav Ganguly, for their involvement in online sports app advertisements.

Tags : MADRAS HIGH COURT   FANTASY LEAGUE APPS  

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