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Madras HC Orders TANGEDCO to Pay Compensation to Family of Boy Who Died of Electrocution - (04 Nov 2020)

CIVIL

Madras High Court has ordered compensation to the parents of a 22 years old boy, who died due to electrocution after stepping on snapped live wire. The Court has ordered the Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO) to pay a compensation of Rs.13, 86,000/- to the bereaved family and offer a job of Junior Assistant, on compassionate grounds, to the deceased's brother.

Tags : MADRAS HIGH COURT   COMPENSATION FOR DEATH OF 22-YEAR OLD  

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