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Karnataka High Court Denies Bail to Sanjjana Galrani, Ragini Dwivedi in Sandalwood Drug Case - (04 Nov 2020)

CRIMINAL

Karnataka High Court has dismissed the bail applications filed by Kannada actors Ragini Dwivedi, and Sanjjanaa Galrani and other co-accused who were arrested by the police allegedly for consuming and supplying drugs at parties and events, they organized.

Tags : KARNATAKA HIGH COURT   SANDALWOOD DRUG CASE  

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