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Delhi Court Seeks Police Reply on Pleas by 8 Foreigners for Deportation - (03 Nov 2020)

CRIMINAL

Delhi Court has sought Police reply in pleas filed by 8 foreigners seeking deportation to their respective countries who had been discharged of the charges levied against them for their alleged negligence in attending the Tablighi Jamaat congregation at Markaz Nizamuddin in violation of the Government guidelines in force in the light of COVID-19 pandemic.

Tags : DELHI COURT   TABLIGHI JAMAAT CASE  

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