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Allahabad HC Expresses Concern Over No Action Against DM Pravin Kumar in Hathras Case - (03 Nov 2020)

CRIMINAL

Allahabad High Court has expressed concern over the Uttar Pradesh government not taking any action against District Magistrate Pravin Kumar for fairness of the probe in Hathras case.

Tags : ALLAHABAD HIGH COURT   PRAVIN KUMAR   HATHRAS CASE  

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