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Supreme Court Issues Notice in Plea Requesting Permission of Rituals on Rabindra Sarovar - (03 Nov 2020)

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Supreme Court has issued notice in a plea by Kolkata Metropolitan Development Authority (KMDA) requesting permission for performing Chhath Puja at Rabindra Sarobar.

Tags : SUPREME COURT   PERMISSION OF RITUALS ON RABINDRA SAROVAR  

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