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Supreme Court Refuses to Extend Security for Judge Who Delivered Babri Demolition Case Verdict - (03 Nov 2020)

CRIMINAL

Supreme Court has refused to extend security to former Central Bureau of Investigation judge, Surendra Kumar Yadav, who had delivered the acquittal verdict in the criminal case against 32 persons for conspiracy behind the demolition of Babri Masjid.

Tags : SUPREME COURT   BABRI DEMOLITION CASE  

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