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Allahabad HC Grants Protection to Accused Engaged in Development of Krishna Janmbhumi - (03 Nov 2020)

CRIMINAL

Allahabad High Court has granted protection from any coercive action to 3 Applicants/Petitioners/Accused who are allegedly engaged in the work of development of Krishna Janambhumi and have in furtherance of their objective, registered a Trust namely 'Shri Krishna Janambhumi Nirman Nyas' before the concerned authority at Mathura.

Tags : ALLAHABAD HIGH COURT   ACCUSED ENGAGED IN DEVELOPMENT OF KRISHNA JANMBHUMI  

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