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CIC to NCERT: Why Content on Netaji Reduced in NCERT Books - (25 Jan 2016)

Central Information Commission (CIC) has pulled up NCERT for cutting out content on national leaders like Subhas Chandra Bose and revolutionaries from its text books and directed it to suo-moto disclose the reasons behind such decisions.

Tags : CENTRAL INFORMATION COMMISSIO  NCERT  

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