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P&H HC Asks Police to Look into Process of Registering FIRs in State - (02 Nov 2020)

CRIMINAL

Punjab and Haryana High Court has asked the Police authorities to look into the process of registering First Information Reports in the State and ensure that matters involving civil disputes are not given the colour of a criminal case.

Tags : PUNJAB AND HARYANA HIGH COURT   PROCESS OF REGISTERING FIRS  

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